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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Goa - Subsection

Section 109(3) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(3)Signature of CandidateSerial No. of Nomination paper .....................................................This nomination paper was delivered to me at my office at ................................... (time) on ........... (date) by the
............................| [Candidate] [Strike off if necessary.][Proposer of the Candidate] [Strike off if necessary.]
Date:Place:Signature of the Returning OfficerDecision of the Returning Officer accepting or rejecting the nomination paperI have examined that this nomination paper is in accordance with rule 16 of the Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010 and decide as follows:Date:Place:Signature of the Election/Returning OfficerReceipt for Nomination paper and notice of scrutiny(To be handed over to the persons presenting the nomination paper)Serial No. of Nomination paper ..........................The nomination paper of ......................... a candidate for election from the ...... constituency of ............. the Goa State Agricultural Marketing Board was delivered to me at my office at {||-| .............(time) on ...........(date) by the .........................| [Candidate] [Strike off if necessary.][Proposer of the Candidate] [Strike off if necessary.]|}All nomination papers will be taken up for scrutiny at ......... (time) on ..... (date) at ....... (place).Date:Signature of the Returning OfficerForm B[See rule 24(1)]List of Contesting CandidatesElection to the Goa State Agricultural Marketing Board from ............. Constituency.
Serial No. Name of the Candidate Address of candidate   Symbol allotted to the candidate
(1)      
(2)      
(3)      
(4)      
Etc.      
Place : ......................Date : ........................Signature of the Returning OfficerForm C[See rule 26(1)][Appointment of Polling Agent] [To be handed over to the polling agent for production at the polling station or at the place fixed for poll.]Election to the [..............................................] [[Here insert one of the following alternatives as may be appropriate:-