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Madhya Pradesh High Court

Arun Kumar vs Smt. Meena Bai on 12 March, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 1055 of 2012 (ARUN KUMAR Vs SMT. MEENA BAI AND OTHERS) Dated : 12-03-2024 None for the appellant.

Adjourned.

(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 13-03-2024 21:31:39