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Karnataka High Court

N Gopal Raju vs State Of Karnataka By Its Secy on 10 June, 2009

Author: V.G.Sabhahit

Bench: V.G.Sabhahit

1

IN THE HIGH COURT OF KARNATAKA AT BANGALORE-"--.._»

DATED THIS ms 10*" DAY or JUNE 2009 

PRESENT

THE HON'BLE MR. P.D. DINA!(ARA!\:t'1,AC§§_l:'1EVF 

AND " ' V
THE HON'BLE MR.Jt,!STICE_.\lV;G.._ SABHAHfi_" 

wan" I3___ETI1"IoN Nos155o'4~:15s.23v;.qf"29'o§tIGM-MM-5)

Between:
N Gopal Raju _   ~  ~ 
S/0 Iate S. Narayana Raju  . " 
Aged about 60..Y_ea'r':.,"" 1'
Class I Contra"ct0I'3"-..fT. .;
Residing at NO_. 1._2--,'BV,'  ._
2" Cross, Karuna Marg,     
Opp. DFL Gate, SieddtartfiN"aga.r,"=--_ '
MYSORE. _ "2 *, 2 I %>
i " L. ...Petitioner

 "Sari C.M. Raghunath, Advocate)

 And:A 

 1.

The State of 'K~a~finataka _ .4 Represe rxfcect by its Secretary "=.'De';:artmernt of PWD & Minor Irrigation _ Vicihdanaesoudha, M 4_ '4 Ban_g'a-Eere Thefixecutive Engineer "E<.S.R.T.C. Division