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Manipur High Court

Ahongsangbam Kingson @ Yaiphaba vs National Investigation Agency (Nia) ... on 10 October, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

SHAMURAILATPAM SUSHIL                        Digitally signed by SHAMURAILATPAM
                                             SUSHIL SHARMA
SHARMA                                       Date: 2025.10.10 14:29:08 +05'30'
                                                                      Sl. No. 18
                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

                                 Crl.A. No. 17 of 2025

                Ahongsangbam Kingson @ Yaiphaba
                                                    Petitioner
                                         Vs.
                National Investigation Agency (NIA) and another
                                                Respondents

                                   BEFORE
                 HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                         ORDER

(Order of the Court was made by M. Sundar, CJ) 10.10.2025 [1] Captioned matter mentioned at half past ten. [2] Mr. Boboy Potsangbam, learned Central Government Standing Counsel (CGSC) for the NIA on the VC platform requests for time citing counsel difficulty.

[3] Mr. Th. Babloo, learned counsel for the appellant on the physical court does not oppose the request. [4] Afore-referred request for adjournment acceded to.

     [5]           List a fortnight hence.

     [6]           List on 29.10.2025.




                           JUDGE                            CHIEF JUSTICE
     Sushil