Manipur High Court
Ahongsangbam Kingson @ Yaiphaba vs National Investigation Agency (Nia) ... on 10 October, 2025
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
SHAMURAILATPAM SUSHIL Digitally signed by SHAMURAILATPAM
SUSHIL SHARMA
SHARMA Date: 2025.10.10 14:29:08 +05'30'
Sl. No. 18
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Crl.A. No. 17 of 2025
Ahongsangbam Kingson @ Yaiphaba
Petitioner
Vs.
National Investigation Agency (NIA) and another
Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
ORDER
(Order of the Court was made by M. Sundar, CJ) 10.10.2025 [1] Captioned matter mentioned at half past ten. [2] Mr. Boboy Potsangbam, learned Central Government Standing Counsel (CGSC) for the NIA on the VC platform requests for time citing counsel difficulty.
[3] Mr. Th. Babloo, learned counsel for the appellant on the physical court does not oppose the request. [4] Afore-referred request for adjournment acceded to.
[5] List a fortnight hence.
[6] List on 29.10.2025.
JUDGE CHIEF JUSTICE
Sushil