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Supreme Court - Daily Orders

Commissioner Of Income Tax-Xiii vs M/S Oriental Structural Engineers Pvt. ... on 24 July, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.37                             COURT NO.5                SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)......CC                 No(s).
  13145/2015

  (Arising out of impugned final judgment and order dated 10/02/2015
  in ITA No. 444/2014 passed by the High Court of Delhi at New
  Delhi)

  COMMISSIONER OF INCOME TAX-XIII                                   Petitioner(s)

                                                VERSUS

  M/S ORIENTAL STRUCTURAL ENGINEERS PVT. LTD. AND
  KMC CONSTRUCTION PVT. LTD.-JV                                      Respondent(s)


  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 24/07/2015 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Petitioner(s)                Mr. N.K. Kaul, ASG
                                   Ms. Rekha Pandey, Adv.
                                   Mr. Kapil Rastogi, Adv.
                                   Mrs. Anil Katiyar, AOR


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag with SLP (C) Nos.34138-34139 of 2014. Signature Not Verified Digitally signed by (Gulshan Kumar Arora) (H.S. Parasher) Gulshan Kumar Arora Date: 2015.07.24 17:30:51 IST Court Master Court Master Reason: