Supreme Court - Daily Orders
Commissioner Of Income Tax-Xiii vs M/S Oriental Structural Engineers Pvt. ... on 24 July, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.37 COURT NO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13145/2015
(Arising out of impugned final judgment and order dated 10/02/2015
in ITA No. 444/2014 passed by the High Court of Delhi at New
Delhi)
COMMISSIONER OF INCOME TAX-XIII Petitioner(s)
VERSUS
M/S ORIENTAL STRUCTURAL ENGINEERS PVT. LTD. AND
KMC CONSTRUCTION PVT. LTD.-JV Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 24/07/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. N.K. Kaul, ASG
Ms. Rekha Pandey, Adv.
Mr. Kapil Rastogi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP (C) Nos.34138-34139 of 2014. Signature Not Verified Digitally signed by (Gulshan Kumar Arora) (H.S. Parasher) Gulshan Kumar Arora Date: 2015.07.24 17:30:51 IST Court Master Court Master Reason: