Orissa High Court
State Of Odisha And Others vs Anil Kumar Parida .... Opposite Party on 1 February, 2022
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.10123 of 2020
State of Odisha and others .... Petitioners
Mr. M.K. Khuntia, A.G.A.
-versus-
Anil Kumar Parida .... Opposite Party
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K. PATTANAIK
ORDER
01.02.2022 Order No.
02. 1. This matter is taken up by video conferencing mode.
2. List after removal of defect.
(Dr. S. Muralidhar) Chief Justice ( R.K. Pattanaik ) Judge S.K. Guin