Supreme Court - Daily Orders
State By Cbi Represented By Supdt Of ... vs Smt.Geeta V.Pai W/O Late K Varadaraj Pai on 11 October, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.27 COURT NO.10 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).
7727-7728/2014
(Arising out of impugned final judgment and order dated 18-06-2013
in CRLA No. 23/2008 and in CRLA No. 134/2008 passed by the High
Court of Karnataka at Bangalore)
STATE BY CBI Petitioner(s)
VERSUS
SMT.GEETA V.PAI W/O LATE K VARADARAJ PAI ETC. Respondent(s)
(FOR STAY APPLICATION ON IA 19958/2014)
Date : 11-10-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Pinky Anand, ASG.
Mr. Rajiv Nanda, Adv.
Ms. Sushma Manchanda, Adv.
Mr. Sumit, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. B. V. Balaram Das, AOR
For Respondent(s) Ms. Manjunath Meled, Adv.
Mr. Anil Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not find any ground to interfere with the impugned order. The special leave petitions are, accordingly, dismissed.
Pending applications, if any, are also stand disposed of.
Signature Not Verified(SWETA DHYANI) Digitally signed by SWETA DHYANI (PARVEEN KUMARI PASRICHA) Date: 2017.10.12 SENIOR PERSONAL ASSISTANT 17:32:34 IST Reason: BRANCH OFFICER