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Supreme Court - Daily Orders

State By Cbi Represented By Supdt Of ... vs Smt.Geeta V.Pai W/O Late K Varadaraj Pai on 11 October, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.27                           COURT NO.10                 SECTION II-C

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)              No(s).
     7727-7728/2014

     (Arising out of impugned final judgment and order dated 18-06-2013
     in CRLA No. 23/2008 and in CRLA No. 134/2008 passed by the High
     Court of Karnataka at Bangalore)

     STATE BY CBI                                                    Petitioner(s)

                                                 VERSUS

     SMT.GEETA V.PAI W/O LATE K VARADARAJ PAI ETC.                   Respondent(s)

     (FOR STAY APPLICATION            ON IA 19958/2014)

     Date : 11-10-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)             Ms.   Pinky Anand, ASG.
                                   Mr.   Rajiv Nanda, Adv.
                                   Ms.   Sushma Manchanda, Adv.
                                   Mr.   Sumit, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR

                                   Mr. B. V. Balaram Das, AOR

     For Respondent(s)             Ms. Manjunath Meled, Adv.
                                   Mr. Anil Kumar, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

We do not find any ground to interfere with the impugned order. The special leave petitions are, accordingly, dismissed.

Pending applications, if any, are also stand disposed of.

Signature Not Verified

(SWETA DHYANI) Digitally signed by SWETA DHYANI (PARVEEN KUMARI PASRICHA) Date: 2017.10.12 SENIOR PERSONAL ASSISTANT 17:32:34 IST Reason: BRANCH OFFICER