Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Sunil Kumar Meena vs Life Insurance Corporation Of India on 6 September, 2012

                  Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
           Telefax:011­26180532 & 011­26107254 website­cic.gov.in

                   Appeal: No. CIC/DS/A/2012/001007  

Appellant /Complainant        :     Shri Sunil Kumar Meena , New 
Delhi     
Public Authority              :    LIC of India, New Delhi 
                              (Sh. D.r. Monga, Mgr./CPIO, Sh M.P. 
Singh,Mgr. & 
                              Ms Sangeeta Gupta, AO (CRM) 

Date of Hearing               :     06 September  2012 

Date of Decision              :     06 September 2012
  
Facts:­ 

1. Appellant submitted his RTI application dated 21 February  2012 before the CPIO, LIC of India, New Delhi seeking details  in respect of the action taken on his complaint letter dated  10     December   2012   and   regarding   the   extension   of   his  probationary period..

2. Vide   CPIO   Order   dated   13   March   2012,   CPIO   provided  partial information to the Appellant.

3. The   Appellant   preferred   first   Appeal   to   the   First  Appellate Authority dated 20 March 2012.

4. Vide   FAA   Order   dated   18   April   2012,   FAA   provided  additional information to the Appellant.

5. Being   aggrieved   and   not   being   satisfied   by   the   above  response   of   the   public   authority,   the   appellant   preferred  second appeal before the Commission.

6. Matter was heard today. Both parties as above appeared in  person and made submissions.

Decision notice

7. After   hearing   both   parties,   Commission   directs   the   CPIO  to   provide   full   and   complete   information   regarding   action     Appeal: No. CIC/DS/A/2012/001007        taken   on   the   appellant's   complaint   letter   dated   10   December  2010. Appellant  will  be provided with complete notings made  while  examining and processing his complaint, up to the point  of  final disposal by the competent authority. Appellant will  also be provided with a copy of the enquiry report which has  since been finalised. 

8. Information to be provided within three weeks of receipt  of order.

  

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Sunil Kumar Meena  Assistant Programmer­II, Salary No. 111737 LIC of India, Divisional Office­3 Jeevan Pavah Building, District Centre,  Janakpuri, New Delhi­110058
2. The CPIO  LIC of India, Delhi Divisional Office­III Jevan Pravah Tower, District Centre,  Janakpuri, New Delhi­110058
3. The Appellate Authority Sr. Divisional Manager   LIC of India, Delhi Divisional Office­III Jevan Pravah Tower, District Centre,  Janakpuri, New Delhi­110058             Appeal: No. CIC/DS/A/2012/001007