Karnataka High Court
The Commissioner Of Income Tax vs Hirji K Shah on 10 March, 2010
Bench: K.L.Manjunath, B.V.Nagarathna
Bae hs FUSTICE: Se EF rh a Be ie Fas BETW! NA A. SH WAR se .
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a og bl 5 ae ed = eS get hot i Soma at ie x * LARS Re eal os goat tea 2 w ee eee ee | taal fad fied eting the ey $ eg sae Sd/-
JUDGE