Delhi High Court - Orders
M/S Ps It Supplies Pvt Ltd vs Delhi Metro Rail Corporation Ltd on 23 February, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 350/2018
M/S PS IT SUPPLIES PVT LTD ..... Appellant
Through: Mr. Kirti Uppal, Sr. Advocate with
Mr. Shekhar Kumar and Mr.
Himanshu Bhiduri, Advocate.
versus
DELHI METRO RAIL CORPORATION LTD ..... Respondent
Through: Mr. Manvendra Verma, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 23.02.2023
1. Mr. Kirti Uppal, learned Senior Counsel for the appellant, on instructions, seeks time to file written submissions.
2. Renotify on 28.08.2023 for hearing.
MANOJ KUMAR OHRI, J FEBRUARY 23, 2023 ga Digitally Signed By:SANGEETA ANAND Signing Date:24.02.2023 15:49:35