Section 8(2)(vi) in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(vi)his knowledge of the Act with rules made thereunder and the notifications issued under Sections 29, 52, 53, 54, 67, 68 and 70 of the Act.

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