Rajasthan High Court - Jaipur
M/S Shree Balaji Enterprises vs The State Of Rajasthan on 10 November, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 12928/2020
M/s Shree Balaji Enterprises
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr.Praveen Kumar Jain For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 10/11/2020 Learned counsel for the petitioner is directed to serve copy of the writ petition in the office of learned counsel Mr.RB Mathur. His name be shown in the cause-list as counsel for the respondent/s.
Let this case be listed on 1st December, 2020.
(ASHOK KUMAR GAUR),J Preeti Asopa /Parul/31 (Downloaded on 12/11/2020 at 10:21:48 PM) Powered by TCPDF (www.tcpdf.org)