State Consumer Disputes Redressal Commission
Pushpa Parashar vs Unitech Ltd. on 24 April, 2017
Daily Order Dated: 24/04/2017 ORDER
After arguing for some time, Counsel for the complainant wishes to withdraw this complaint with liberty to file a-fresh one after giving better particulars.
Liberty granted.
Accordingly, the complaint is dismissed as withdrawn.
Spare copy be retained for the office record and all the three original paper-books be returned to the Counsel for the complainant within 7 days from today.
Certified copies of the order be sent to the parties free of charge.