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State Consumer Disputes Redressal Commission

Pushpa Parashar vs Unitech Ltd. on 24 April, 2017

  	 Daily Order 	   

 Dated: 24/04/2017

 

 ORDER
                    

                    After arguing for some time, Counsel for the complainant wishes to withdraw this complaint with liberty to file a-fresh one after giving better particulars.

                   Liberty granted.

                   Accordingly, the complaint is dismissed as withdrawn.

                   Spare copy be retained for the office record and all the three original paper-books be returned to the Counsel for the complainant within 7 days from today.

                   Certified copies of the order be sent to the parties free of charge.