Delhi High Court - Orders
Pavan Sachdeva vs Central Public Information ... on 5 October, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7217/2015
PAVAN SACHDEVA ..... Petitioner
Through Petitioner in person.
versus
CENTRAL PUBLIC INFORMATION OFFICER(HUDCO) AND
ORS. ..... Respondents
Through Mr.Rohit Sharma, Mr.Rounak Nayak,
Mr.Atul Agarwal, Advs. for HUDCO.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.10.2020 This hearing has been held by video conferencing. CM 13047/2020 (early hearing) Looking into the nature of the Board, it is not possible to accede to this request. The application is dismissed. WP(C) 7217/2015 List as per the general directions issued by the Delhi High Court regarding listing of the petitions.
NAVIN CHAWLA, J OCTOBER 5, 2020 RN Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:06.10.2020 11:16