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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in Punjab Travel Professionals Regulation Rules, 2013

(1)These rules may be called the Punjab [Travel Professionals' Regulation] [Substituted 'Prevention of Human Smuggling' by Notification No. G.S.R.49/P.A.2/2013/S.18/Amd.(1)/2014, dated 16.9.2014 (w.e.f. 20.8.2013).] Rules, 2013.