Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 8 in The Goa, Daman and Diu Administrative Tribunal Regulation, 1971 8. The Chairman may, suo moto, or on an application of any party, transfer any case pending before any Bench to a different Bench.
