Gujarat High Court
Kone Elevator - India - Private Limited vs State
Author: M.R. Shah
Bench: M.R. Shah
KONE ELEVATOR - INDIA - PRIVATE LIMITED....Petitioner(s)V/SSTATE OF GUJARAT C/SCA/14675/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 14675 of 2013 With SPECIAL CIVIL APPLICATION NO. 879 of 2013 With SPECIAL CIVIL APPLICATION NO. 4638 of 2011 With SPECIAL CIVIL APPLICATION NO. 8438 of 2013 ================================================================ KONE ELEVATOR - INDIA - PRIVATE LIMITED....Petitioner(s) Versus STATE OF GUJARAT & 1....Respondent(s) ================================================================ Appearance: MR AKSHAY A VAKIL, ADVOCATE for the Petitioner(s) No. 1 MR JAIMIN GANDHI AGP for the Respondent(s) No. 1 - 2 ================================================================ CORAM: HONOURABLE Mr. JUSTICE M.R. SHAH and HONOURABLE Ms. JUSTICE SONIA GOKANI 23rd October 2013 ORAL ORDER
(PER : HONOURABLE MR. JUSTICE M.R. SHAH) It is reported that Writ Petition [Civil] No. 232 of 2005 and other allied matters are directed to be notified before the Hon ble Supreme Court on 12th November 2013. Under the circumstances, S.O to 28th November 2013.
Interim relief to continue till then.
{M.R Shah, J.} {Ms. Sonia Gokani, J.} Prakash* Page 2 of 2