Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(4) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001 (4)A brief statement of the medical case and that of the treatment undergone shall be appended to the application.
