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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(1)(a) in The Bombay Forest Rules, 1942

(a)for forest-produce from land which is not included in a reserved or protected forest and is more than ten miles distant from a reserved or protected forest, the revenue patel, or the police patel of the village if the revenue patel is illiterate or village accountant, and