Section 1 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004
1. Short Title Extent and Commencement.
- These Rules may be called the Bihar Persons with Disabilities [Equal Opportunities, Protection of Rights and Full Participation] Rules, 2004.(2)It shall extend to the whole of the State of Bihar.(3)It shall come into force on the date of their publication in the Official Gazette.
