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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(b) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(b)While making payment of pension, the pension payment authority shall be guided by the Rules 4.92 to 4.106 contained in Subsidiary Treasury Rules issued under the Punjab Treasury Rules, which shall apply mutatis mutandis to the pensioners of the Board and the Market Committees.