Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(h) in The Orissa High Court (Appointment of Staff) Rules, 1963 (h)an intermediate with at least 10 years' experience in some administrative post insubordinate Courts for appointment to a post in category 8 of Class III;
