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State of Punjab - Section

Section 28 in The Punjab Economiser Rules, 1958

28. Presence of Inspectors.

(a)Presence of Inspectors. - In an appeal to the Chief Inspector, he shall decide whether the presence of the Inspector is necessary and issue orders, accordingly.
(b)Attendance during hearing of appeals. - Under orders of the Chief Inspector, an Inspector shall attend before the Chief Inspector or the appellate authority, during the hearing of an appeal with regard to an economiser under his charge.