Jharkhand High Court
Kiran Devi vs The State Of Jharkhand & Ors on 5 January, 2026
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.7135 of 2025
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Kiran Devi. ... ... Petitioner
Versus
The State of Jharkhand & Ors. ... ... Respondents
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Praveen Chandra, Advocate Mr. Kumar Sameer, Advocate For the Respondent(s): Mr. Om Prakash Tiwari, GP-III Mr. P.A.S. Pati, Advocate Mrs. Nirupama, Advocate
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04/ 05.01.2026 Learned counsel representing the petitioner is directed to supply a copy of this writ petition in the office of learned counsel Mr. Manish Kumar, who appears on behalf of Oriental Insurance Company Ltd.
Mr. Manish Kumar, will seek instruction and inform this Court about the status of the payment, which the petitioner is entitled to receive.
List this case in the next week, under the same heading.
(ANANDA SEN, J.) 05th January, 2026 Prashant.
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