Rajasthan High Court - Jaipur
State Of Raj And Ors vs Smt Savitri Batad on 13 January, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5037/2017
State Of Raj and Ors.
----Petitioners
Versus
Smt. Savitri Batad
----Respondent
For Petitioner(s) : Mr. Rupin Kala, GC through VC
For Respondent(s) : Mr. Mohit Balwada through VC
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Order
13/01/2022
Shri Mohit Balwada, learned counsel appears for the
respondent.
Service is complete.
List on 09.02.2022 as prayed.
(MAHENDAR KUMAR GOYAL),J MADAN/5 (Downloaded on 13/01/2022 at 09:50:59 PM) Powered by TCPDF (www.tcpdf.org)