Supreme Court - Daily Orders
Ganisetti Ravi Prasad vs Ambati Lakshmi Kumari on 14 October, 2025
Author: Sanjay Karol
Bench: Sanjay Karol
ITEM NO.13 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 43088/2025
[Arising out of impugned final judgment and order dated 07-05-2025
in SA No. 175/2023 passed by the High Court of Andhra Pradesh at
Amravati]
GANISETTI RAVI PRASAD & ORS. Petitioner(s)
VERSUS
AMBATI LAKSHMI KUMARI Respondent(s)
(FOR ADMISSION, IA No. 251587/2025 - APPLICATION FOR CONDONATION OF
DELAY IN FILING THE APPLICATION FOR SETTING ASIDE THE ABATEMENT,
IA No. 251585/2025 - APPLICATION FOR SUBSTITUTION,IA No.
251589/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS,IA No. 251584/2025 - EXEMPTION FROM FILING O.T.
IA No. 251588/2025 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) AND
IA No. 251586/2025 - SETTING ASIDE AN ABATEMENT)
Date : 14-10-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) :Mr. A.V.S. Raju, Adv.
Mr. Satya Kam Sharma, Adv.
Mr. Vineet Kumar, Adv.
Mr. Somanatha Padhan, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. Permission to file special leave petition is granted.
2. Delay condoned.
3. Abatement set aside.
4. Application for substitution is allowed. Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2025.10.14 18:30:05 IST Reason: 1
5. Petitioners lay challenge to the judgment and order dated 07-05-2025 in SA No. 175/2023 titled “Ganisetti & Ors. Vs. Ambati Lakshmi Kumari” passed by the High Court of Andhra Pradesh at Amravati.
6. We have heard learned counsel for the petitioner(s).
7. Having considered the contentions made across the Bar, we do not find any reason to grant Special Leave to Appeal.
8. As such, the present Speciasl Leave Petition is dismissed on merits.
9. Pending application(s), if any, shall stand disposed of.
(RAJNI MUKHI) (ANU BHALLA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
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