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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(xviii) in Indian Institutes of Management Rules, 2018

(xviii)The Director shall be entitled to travelling allowance as per the Travelling Allowance Rules of the Institute and shall be entitled to leave travel concession as per the rules of the Government of India.