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Allahabad High Court

Amit @ Pappan vs State Of U.P. on 9 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 2378 of 2015
 

 
Appellant :- Amit @ Pappan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anay Kumar Srivastava,Akhilesh Srivastava
 
Counsel for Respondent :- Govt.Advocate,Shyam Shankar Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.
 

Hon'ble Bachchoo Lal,J.

Sri Anay Kumar Srivastava states that since he has to undergo a cataract surgery, therefore the case may be adjourned and be listed in the week commencing 20th August, 2018.

List accordingly.

Order Date :- 9.8.2018 Masarrat