Allahabad High Court
Amit @ Pappan vs State Of U.P. on 9 August, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL APPEAL No. - 2378 of 2015 Appellant :- Amit @ Pappan Respondent :- State Of U.P. Counsel for Appellant :- Anay Kumar Srivastava,Akhilesh Srivastava Counsel for Respondent :- Govt.Advocate,Shyam Shankar Shukla Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Bachchoo Lal,J.
Sri Anay Kumar Srivastava states that since he has to undergo a cataract surgery, therefore the case may be adjourned and be listed in the week commencing 20th August, 2018.
List accordingly.
Order Date :- 9.8.2018 Masarrat