Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Jammu-Kashmir - Subsection Section 1(2) in Jammu and Kashmir Consumer Protection Rules, 1987 (2)[ They shall come into force from the date of commencement of the Act.] [Substituted by SRO-380 dated 14.12.1988.]
