Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(d) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(d)the conduct of examination of the University and the conditions subject to which students shall be admitted to such examinations;