Tripura High Court
Party Name : Swapan Ch. Sarkar & Anr vs Commandant, 112 Rcc (Gref) on 6 January, 2017
Author: T. Vaiphei
Bench: T. Vaiphei
Case No :MAC App. 0000051/2016
Party Name : SWAPAN CH. SARKAR & ANR Vs COMMANDANT, 112 RCC (GREF)
THE HONBLE THE CHIEF JUSTICE T. VAIPHEI
Heard Mr. H Debnath, the learned counsel for the appellants.
The appeal is admitted.
Call for the records.
No formal notice is required as the respondent is already represented by Mr. H Deb, learned
Asstt. S. G. Tag this case with MAC APP No.48/2016.
The appeal be listed just after receipt of the LCRs.
Download Date: 8-05-2017 15:05 1/1