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[Cites 1, Cited by 41]

Punjab-Haryana High Court

State Of Haryana & Ors vs Tek Chand Etc on 7 December, 2015

Author: Rajesh Bindal

Bench: Rajesh Bindal

                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH

                                                             RFA No.1185 of 2015 (O&M)
                                                             LAC case No. 863 of 2011
                                                             Date of Decision: 07.12.2015

        State of Haryana and another
                                                                               ...... Appellants.
                                                Versus

        Tek Chand and others
                                                                               ..... Respondents.

        CORAM : HON'BLE MR.JUSTICE RAJESH BINDAL

                                               ***
        Present :              Mr. Arun Beniwal, Deputy Advocate General,
                               Haryana.

                               None for the landowner (s).

                                                ***
        RAJESH BINDAL, J.

For order, see detailed reasons recorded in a separate order passed today in RFA No. 1164 of 2015 titled as "State of Haryana and another vs. Jagpal Singh and another."


                                                                         (RAJESH BINDAL)
        December 7, 2015                                                     JUDGE
        dharamvir




DHARAM VIR
2015.12.11 12:39
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integrity of this document