Punjab-Haryana High Court
State Of Haryana & Ors vs Tek Chand Etc on 7 December, 2015
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1185 of 2015 (O&M)
LAC case No. 863 of 2011
Date of Decision: 07.12.2015
State of Haryana and another
...... Appellants.
Versus
Tek Chand and others
..... Respondents.
CORAM : HON'BLE MR.JUSTICE RAJESH BINDAL
***
Present : Mr. Arun Beniwal, Deputy Advocate General,
Haryana.
None for the landowner (s).
***
RAJESH BINDAL, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No. 1164 of 2015 titled as "State of Haryana and another vs. Jagpal Singh and another."
(RAJESH BINDAL)
December 7, 2015 JUDGE
dharamvir
DHARAM VIR
2015.12.11 12:39
I attest to the accuracy and
integrity of this document