Madras High Court
M. Antony Selvaraj vs The Bar Council Of India on 22 October, 2019
Author: N. Kirubakaran
Bench: N. Kirubakaran
W.P. No. 4383 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22.10.2019
CORAM
THE HONOURABLE MR. JUSTICE N. KIRUBAKARAN
AND
THE HONOURABLE MR. JUSTICE R. PONGIAPPAN
W.P. No. 4383 of 2018
&
W.M.P. No. 5377 of 2018
M. Antony Selvaraj ..Petitioner
Vs.
1. The Bar Council of India,
rep. by its Secretary,
21, Rouse Avenue Institutional Area,
New Delhi – 110 002.
2. The Bar Council of Tamil Nadu &
Puducherry,
rep. by its Secretary,
High Court Campus,
Chennai – 600 104.
3. The Returning Officer/
Hon'ble Judge (retired),
High Court of Madras,
1/4
http://www.judis.nic.in
W.P. No. 4383 of 2018
Bar Council of Tamil Nadu &
Pondicherry Elections 2018,
Bar Council of Tamil Nadu &
Pondicherry,
Chennai – 600 104, Tamil Nadu.
4. Osmania University,
rep. by its Registrar,
Main Road, Amberpet,
Hyderabad, Telangana – 500 007.
(R4 suo motu impleaded vide court order
dated 04.01.2019 made in W.P. No.
4383 of 2018 by NKKJ & RPAJ) ..Respondents
Prayer: Petition under Article 226 of the Constitution of India praying
for issue of a Writ of Mandamus directing the 2nd respondent to restore
the name of the petitioner at S.No.13 of the final voters' list of the
George Town, Chennai so as to enable the 3rd respondent to scrutinise
and accept petitioner nomination dated 14.02.2018 vide nomination No.
109 (now 106) filed by the petitioner.
For Petitioner :: Mr.G.S. Mani for
Mr.D. Sam Nandhakumar
For Respondents :: Mr.S.R. Rakhunathan for
R1
Mr.J. Pothiraj for R2
No appearance for R3
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W.P. No. 4383 of 2018
ORDER
(Order of the Court was made by N. KIRUBAKARAN,J.) The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.
2. In view of the permission sought and endorsement made, the writ petition is dismissed as withdrawn. No costs. Connected W.M.P. is closed.
(N.K.K.J.) (R.P.A.J.) nv 22.10.2019 To
1. The Bar Council of India, rep. by its Secretary, 21, Rouse Avenue Institutional Area, New Delhi – 110 002.
2. The Bar Council of Tamil Nadu & Puducherry, rep. by its Secretary, High Court Campus, Chennai – 600 104.
N. KIRUBAKARAN,J.
3/4http://www.judis.nic.in W.P. No. 4383 of 2018 AND R. PONGIAPPAN,J.
nv
3. The Returning Officer/ Hon'ble Judge (retired), High Court of Madras, Bar Council of Tamil Nadu & Pondicherry Elections 2018, Bar Council of Tamil Nadu & Pondicherry, Chennai – 600 104, Tamil Nadu.
4. Osmania University, rep. by its Registrar, Main Road, Amberpet, Hyderabad, Telangana – 500 007.
W.P. No. 4383 of 201822.10.2019 4/4 http://www.judis.nic.in