Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(3)(e) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012 (e)to assist the President in fixing the dates of the commencement and the conduct of University examinations, and