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Delhi High Court - Orders

Ht Media Ltd vs Anil Kumar on 22 November, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                           Digitally Signed By:DEVANSHU
                                                           JOSHI
                                                           Signing Date:23.11.2021 18:19:03


$~A-11 to A-38 (2019)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
11
+            W.P.(C) 5816/2019 & CM APPL. 25413/2019, 32223/2020
     HT MEDIA LTD.                                          ..... Petitioner
                       Through:    Mr. Raj Birbal, Senior Advocate with
                                   Ms. Raavi Birbal and Ms. Cauveri
                                   Birbal, Advocates. (M:9818024661)
                       versus
     ANIL KUMAR                                        ..... Respondent
                       Through:    Mr.     N.    K.      Jha,       Advocate.
                                   (M:9810720069)
12                     WITH
+    W.P.(C) 5954/2019 & CM APPL. 25754/2019, 9538/2020, 7036/2021
     M/S HINDUSTAN TIMES LTD.                              ..... Petitioner
                       Through:    Mr. Rajat Arora & Mr. Niraj Kumar,
                                   Advocates. (M:9810176964)
                       versus
     ANIL KUMAR                                        ..... Respondent
                       Through:    Mr. N. K. Jha, Advocate.
13                     WITH
+                 W.P.(C) 7184/2019 & 9535/2020
        M/S HINDUSTAN TIMES LTD.                      ..... Petitioner
                        Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                   Advocates. (M:9810176964)
                        versus
        VIJAY SHARMA                                  ..... Respondent
                        Through:   Mr. N. K. Jha, Advocate.
14                      WITH
+            W.P.(C) 7200/2019 & CM APPL. 32221/2020
        M/S HT MEDIA LTD.                                    ..... Petitioner
                       Through:         Mr. Raj Birbal, Sr. Advocate with Ms.
                                        Raavi Birbal and Ms. Cauveri Birbal,
                                        Advocates.
                      versus
        SH. VIJAY SHARMA                                   ..... Respondent
                      Through:          Mr. N. K. Jha, Advocate.
15                    WITH

W.P.(C) 5816/2019 & connected matters                                           Page 1 of 8
                                                             Digitally Signed By:DEVANSHU
                                                            JOSHI
                                                            Signing Date:23.11.2021 18:19:03


+                               W.P.(C) 7320/2019
        HT MEDIA LTD.                                         ..... Petitioner
                                Through:   Mr. Raj Birbal, Senior Advocate with
                                           Ms. Raavi Birbal and Ms. Cauveri
                                           Birbal, Advocates.
                                versus
        RAJESHWAR PRASAD SINGH                         ..... Respondent
                         Through:   Mr. Atul T. N. and Mr. Devendra
                                    Verma, Advocates. (M:9999963182)
16                       WITH
+            W.P.(C) 7617/2019 & CM APPL. 20474/2020
        M/S HINDUSTAN TIMES LTD.                          ..... Petitioner
                         Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                    Advocates. (M:9810176964)
                         versus
        RAJESHWAR PRASAD SINGH                         ..... Respondent
                         Through:   Mr. Atul T. N. and Mr. Devendra
                                    Verma, Advocates.
17                       WITH
+                  W.P.(C) 7321/2019 & 32224/2020
        M/S HT MEDIA LTD.                              ..... Petitioner
                         Through:   Mr. Raj Birbal, Senior Advocate with
                                    Ms. Raavi Birbal and Ms. Cauveri
                                    Birbal, Advocates.
                         versus
        SH. AJAY KUMAR                                 ..... Respondent
                         Through:   Mr. N. K. Jha, Advocate.
18                       WITH
+                  W.P.(C) 7361/2019 & 9577/2020
        M/S HINDUSTAN TIMES LTD.                       ..... Petitioner
                         Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                    Advocates. (M:9810176964)
                         versus
        AJAY KUMAR                                     ..... Respondent
                         Through:   Mr. N. K. Jha, Advocate.
19                       WITH
+       W.P.(C) 7438/2019 & CM APPL. 31000/2019, 32228/2020
        HT MEDIA LTD.                                  ..... Petitioner
                         Through:   Mr. Raj Birbal, Senior Advocate with

W.P.(C) 5816/2019 & connected matters                                            Page 2 of 8
                                                        Digitally Signed By:DEVANSHU
                                                       JOSHI
                                                       Signing Date:23.11.2021 18:19:03


                                        Ms. Raavi Birbal and Ms. Cauveri
                                        Birbal, Advocates.
                        versus
        VIJAY KUMAR ARORA                       ..... Respondent
                        Through:   Mr. N. K. Jha, Advocate.
20                      WITH
+            W.P.(C) 7756/2019 & CM APPL. 32252/2019
        M/S HINDUSTAN TIMES LTD.                        ..... Petitioner
                        Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                   Advocates. (M:9810176964)
                        versus
        VIJAY KUMAR ARORA                       ..... Respondent
                        Through:   Mr. N. K. Jha, Advocate.
21                      WITH
+              W.P.(C) 7442/2019 & CM APPL. 31006/2019
        HT MEDIA LTD.                                   ..... Petitioner
                        Through:   Mr. Raj Birbal, Senior Advocate with
                                   Ms. Raavi Birbal and Ms. Cauveri
                                   Birbal, Advocates.
                        versus
        BHAGWATI PRASAD DOBHAL                          ..... Respondent
                        Through:   Mr. Som Dutta Sharma, Advocate.
                                   (M:9810367189)
22                      WITH
+            W.P.(C) 7514/2019 & CM APPL. 31302/2019
        M/S HINDUSTAN TIMES LTD.                        ..... Petitioner
                        Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                   Advocates. (M:9810176964)
                        versus
        BHAGWATI PRASAD DOBHAL                          ..... Respondent
                        Through:   Mr. Som Dutta Sharma, Advocate.
23                      WITH
+            W.P.(C) 7755/2019 & CM APPL. 32249/2019, 9537/2020
        HINDUSTAN TIMES LTD.                            ..... Petitioner
                        Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                   Advocates. (M:9810176964)
                        versus
        RAJESH KUMAR BHARDWAJ                           ..... Respondent
                        Through:   Mr. N. K. Jha, Advocate.

W.P.(C) 5816/2019 & connected matters                                       Page 3 of 8
                                                       Digitally Signed By:DEVANSHU
                                                      JOSHI
                                                      Signing Date:23.11.2021 18:19:03


24                       WITH
+       W.P.(C) 7757/2019 & CM APPL. 32255/2019, 9536/2020, 7035/2021
        M/S HINDUSTAN TIMES LTD.                       ..... Petitioner
                         Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                    Advocates. (M:9810176964)
                         versus
        SHASHI BHUSHAN SINGH                           ..... Respondent
                         Through:   Mr. N. K. Jha, Advocate.
25                       WITH
+                  W.P.(C) 7787/2019 & CM APPL. 32362/2019
        HT MEDIA LTD.                                  ..... Petitioner
                         Through:   Mr. Raj Birbal, Senior Advocate with
                                    Ms. Raavi Birbal and Ms. Cauveri
                                    Birbal, Advocates.
                         versus
        RAJESH KUMAR BHARDWAJ                          ..... Respondent
                        Through:  Mr. N. K. Jha, Advocate.
26                      WITH
+            W.P.(C) 7795/2019 & CM APPL. 32386/2019, 32231/2020
        HT MEDIA LTD.                                  ..... Petitioner
                        Through:  Mr. Raj Birbal, Senior Advocate with
                                  Ms. Raavi Birbal and Ms. Cauveri
                                  Birbal, Advocates.
                        versus
        SHASHI BHUSAN SINGH                            ..... Respondent
                        Through:  Mr. N. K. Jha, Advocate.
27                      WITH
+           W.P.(C) 7796/2019 & CM APPL. 32388/2019, 28551/2020
        HT MEDIA LTD.                                  ..... Petitioner
                        Through:  Mr. Raj Birbal, Senior Advocate with
                                  Ms. Raavi Birbal and Ms. Cauveri
                                  Birbal, Advocates.
                        versus
        RAMESH CHAND                           ..... Respondent
                        Through:  Mr. Atul T. N. and Mr. Devendra
                                  Verma, Advocates.
28                      WITH
+           W.P.(C) 7759/2019 & CM APPL. 32260/2019
        HINDUSTAN TIMES LTD                            ..... Petitioner

W.P.(C) 5816/2019 & connected matters                                      Page 4 of 8
                                                             Digitally Signed By:DEVANSHU
                                                            JOSHI
                                                            Signing Date:23.11.2021 18:19:03


                                Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                           Advocates (M:9810176964)
                                versus
        RAMESH CHAND                                   ..... Respondent
                                Through:   Mr. Atul T. N., Mr. Devendra Verma,
                                           Advocates (M:9999963182)
29                         WITH
+               W.P.(C) 7772/2019 & CM APPL. 32316/2019
        HINDUSTAN TIMES LTD                                  ..... Petitioner
                     Through:              Mr. Rajat Arora & Mr. Niraj Kumar,
                                           Advocates. (M:9810176964)
                    versus
        RAVINDER KUMAR SAXENA                               ..... Respondent
                    Through: None.
30                  WITH
+                               W.P.(C) 9953/2019
        RAJESH KUMAR BHARDWAJ                       ..... Petitioner
                      Through:   Mr. N. K. Jha, Advocate
                      Versus
        M/S HINDUSTAN TIMES LTD. & ANR.             ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1. (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
31                    WITH
+                     W.P.(C) 9961/2019
        SHRI SHASHI BHUSHAN SINGH                   ..... Petitioner
                      Through:   Mr. N. K. Jha, Advocate.
                      versus
        M/S HINDUSTAN TIMES LTD. AND ANR. ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1 (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
32                    WITH
+                     W.P.(C) 10002/2019

W.P.(C) 5816/2019 & connected matters                                            Page 5 of 8
                                                                 Digitally Signed By:DEVANSHU
                                                                JOSHI
                                                                Signing Date:23.11.2021 18:19:03


        VIJAY KUMAR ARORA                               ..... Petitioner
                     Through:              Mr. N. K. Jha, Advocate.
                     versus
        HINDUSTAN TIMES LTD. & ANR.                 ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1 (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
33                    WITH
+                     W.P.(C) 10003/2019
        SHRI ANIL KUMAR                             ..... Petitioner
                      Through:   Mr. N. K. Jha, Advocate.
                      versus
        M/S HINDUSTAN TIMES LTD. AND ANR. ..... Respondents
                      Through: Mr. Rajat Arora & Mr. Niraj Kumar,
                               Advocates for R-1 (M:9810176964)
                               Mr. Raj Birbal, Senior Advocate with
                               Ms. Raavi Birbal and Ms. Cauveri
                               Birbal, Advocates for R-2.
34                    WITH
+                               W.P.(C) 10116/2019
        AJAY KUMAR                                            ..... Petitioner
                      Through:             Mr. N. K. Jha, Advocate.
                      versus
        M/S HINDUSTAN TIMES LTD. & ANR.             ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1 (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
35                    WITH
+                     W.P.(C) 10119/2019
        BHAGWATI PRASAD DOBHAL                      ..... Petitioner
                      Through:   Mr. Som Dutta Sharma, Advocate.
                      versus
        M/S. HINDUSTAN TIMES LTD. & ANR.            ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,

W.P.(C) 5816/2019 & connected matters                                                Page 6 of 8
                                                          Digitally Signed By:DEVANSHU
                                                         JOSHI
                                                         Signing Date:23.11.2021 18:19:03


                                        Advocates for R-1. (M:9810176964)
                                        Mr. Raj Birbal, Senior Advocate with
                                        Ms. Raavi Birbal and Ms. Cauveri
                                        Birbal, Advocates for R-2.
36                    WITH
+                     W.P.(C) 10120/2019
        RAJESHWAR PRASAD SINGH                        ..... Petitioner
                      Through:   Mr. Atul T. N., Mr. Devendra Verma,
                                 Advocates
                      versus
        M/S. HINDUSTAN TIMES LTD. & ANR.              ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1. (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
37                    WITH
+                     W.P.(C) 10243/2019
        VIJAY SHARMA                                      ..... Petitioner
                      Through:   Mr. N. K. Jha, Advocate.
                      versus
        HINDUSTAN TIMES LTD. & ANR.                   ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1. (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.
38                    AND
+                     W.P.(C) 10250/2019
        RAMESH CHAND                           ..... Petitioner
                      Through:   Mr. Atul T. N., Mr. Devendra Verma,
                                 Advocates
                      versus
        M/S. HINDUSTAN TIMES LTD. & ANR.              ..... Respondents
                      Through:   Mr. Rajat Arora & Mr. Niraj Kumar,
                                 Advocates for R-1. (M:9810176964)
                                 Mr. Raj Birbal, Senior Advocate with
                                 Ms. Raavi Birbal and Ms. Cauveri
                                 Birbal, Advocates for R-2.


W.P.(C) 5816/2019 & connected matters                                         Page 7 of 8
                                                                 Digitally Signed By:DEVANSHU
                                                                JOSHI
                                                                Signing Date:23.11.2021 18:19:03


        CORAM:
        JUSTICE PRATHIBA M. SINGH
                 ORDER

% 22.11.2021

1. This hearing has been done in physical Court. Hybrid mode is permitted only in cases where permission is being sought from the Court.

2. In W.P.(C)s. 5954/2019, 7184/2019, 7617/2019, 7361/2019, 7755/2019 and 7757/2019, the applications filed under Section 17B of the Industrial Disputes Act, 1947 have to be heard.

3. Mr. Atul Nagarajan, ld. Counsel, in W.P.(C) 7617/2019 also wishes to file his rejoinder to the Petitioner's reply to the application under Section 17B in the said petition. Let the same be filed within 4 weeks.

4. List for hearing of all these applications under Section 17B, in the aforestated petitions, on 6th January, 2022.

5. In so far as all of the main writ petitions are concerned, it is noted that in most of the writ petitions, pleadings are complete.

6. In W.P.(C) 10119/2019, let the counter affidavit be filed within four weeks. Rejoinder be filed within four weeks, thereafter, by Respondent No.1. Qua Respondent No.2, the rejoinder affidavit be filed within six weeks.

7. Ld. counsels to ensure that pleadings are complete in all these matters.

8. List all these writ petitions for hearing on 3rd March, 2022 at 2:30 p.m., in the main list, at the end of the board.

PRATHIBA M. SINGH, J.

NOVEMBER 22, 2021 Rahul/MS W.P.(C) 5816/2019 & connected matters Page 8 of 8