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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(6) in The Khadi And Village Industries Commission Rules, 1957

(6)The budget shall, among others matters, include-
(i)the estimated opening balance;
(ii)the estimated receipts by way of funds to be released by the Government, recovery of interest, refund of loans and other miscellaneous receipts;
(iii)[ the proposed expenditure separately under "Khadi 'Village Industries" and "General and Miscellaneous" Classified under such heads or sub-heads as the Government may direct] [Substitued by G.S.R. 675(E), dated 27th July, 1987]