Madras High Court
Humanitarian Trust vs The District Collector on 10 July, 2024
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 W.P.(MD)NO.13194 OF 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 10.07.2024
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)No.13194 of 2024
Humanitarian Trust,
Rep. by its Founder/ President,
K.Nageswaran,
S/o.Kannusamy,
D.No.2/122, Thanthai Selva Nagar,
Puthendal Village,
Ramanathapuram District. ... Petitioner
Vs.
1. The District Collector,
O/o.the Collector,
Ramanathapuram District.
2. The District Differently Abled Welfare Officer,
Office of the Differently Abled Welfare Officer,
District Collectorate,
Ramanathapuram District.
3. The Assistant Director,
Rural Development(Panchayat),
District Collectorate,
Ramanathapuram District.
4. The Executive Engineer,
Tamil Nadu Water Supply and Drainage Board,
Project Division(RCWSS),
Ramanathapuram District.
5. The Block Development Officer,
O/o.the Block Development,
Ramanathapuram,
Ramanathapuram District. ... Respondents
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2 W.P.(MD)NO.13194 OF 2024
Prayer: Writ petition filed under Article 226 of the
Constitution of India, to issue a Writ of Mandamus, directing the
respondents to provide drinking water to the Senjolai Mental illness
home run by Humanitarian Trust located at Puthenthal Village,
Ramanathapuram District by considering the petitioner's representation
dated 04.09.2023, 16.10.2023 and 17.05.2024.
For Petitioner : Mr.I.Kalantar Aasik Ahamadu
For R-1 to R-3 : Mr.K.Balasubramani,
Special Government Pleader.
For R-4 : Mr.C.R.Satheesh
For R-5 : Mr.C.Satheesh,
Government Advocate.
***
ORDER
Heard both sides.
2. The petitioner seeks provision of drinking water connection to their institution.
3. The learned Government Advocate appearing for the https://www.mhc.tn.gov.in/judis 2/4 3 W.P.(MD)NO.13194 OF 2024 jurisdictional Block Development Officer states that if the petitioner applies to the local body and also remits necessary charges, water connection will be immediately provided to them.
4. Recording the said stand of the learned Government Advocate for the fifth respondent, this writ petition stands disposed of. No costs.
10.07.2024
NCC : Yes / No
Index : Yes / No
Internet : Yes/ No
PMU
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PMU To:
1. The District Collector, O/o.the Collector, Ramanathapuram District.
2. The District Differently Abled Welfare Officer, Office of the Differently Abled Welfare Officer, District Collectorate, Ramanathapuram District.
3. The Assistant Director, Rural Development(Panchayat), District Collectorate, Ramanathapuram District.
4. The Executive Engineer, Tamil Nadu Water Supply and Drainage Board, Project Division(RCWSS), Ramanathapuram District.
5. The Block Development Officer, O/o.the Block Development, Ramanathapuram, Ramanathapuram District.W.P.(MD)No.13194 of 2024
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