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[Cites 1, Cited by 0]

Madras High Court

Humanitarian Trust vs The District Collector on 10 July, 2024

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                          1         W.P.(MD)NO.13194 OF 2024

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
                                               DATED : 10.07.2024
                                                     CORAM
                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
                                           W.P.(MD)No.13194 of 2024
                     Humanitarian Trust,
                     Rep. by its Founder/ President,
                     K.Nageswaran,
                     S/o.Kannusamy,
                     D.No.2/122, Thanthai Selva Nagar,
                     Puthendal Village,
                     Ramanathapuram District.                              ... Petitioner

                                                        Vs.
                     1. The District Collector,
                        O/o.the Collector,
                        Ramanathapuram District.

                     2. The District Differently Abled Welfare Officer,
                        Office of the Differently Abled Welfare Officer,
                        District Collectorate,
                        Ramanathapuram District.

                     3. The Assistant Director,
                        Rural Development(Panchayat),
                        District Collectorate,
                        Ramanathapuram District.

                     4. The Executive Engineer,
                        Tamil Nadu Water Supply and Drainage Board,
                        Project Division(RCWSS),
                        Ramanathapuram District.

                     5. The Block Development Officer,
                        O/o.the Block Development,
                        Ramanathapuram,
                        Ramanathapuram District.                           ... Respondents

https://www.mhc.tn.gov.in/judis
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                                                             2        W.P.(MD)NO.13194 OF 2024



                                  Prayer: Writ petition filed under Article 226 of the
                     Constitution of India, to issue a Writ of Mandamus, directing the
                     respondents to provide drinking water to the Senjolai Mental illness
                     home run by Humanitarian Trust located at Puthenthal Village,
                     Ramanathapuram District by considering the petitioner's representation
                     dated 04.09.2023, 16.10.2023 and 17.05.2024.


                                  For Petitioner      : Mr.I.Kalantar Aasik Ahamadu

                                  For R-1 to R-3      : Mr.K.Balasubramani,
                                                        Special Government Pleader.

                                  For R-4             : Mr.C.R.Satheesh

                                  For R-5             : Mr.C.Satheesh,
                                                        Government Advocate.

                                                        ***

                                                      ORDER

Heard both sides.

2. The petitioner seeks provision of drinking water connection to their institution.

3. The learned Government Advocate appearing for the https://www.mhc.tn.gov.in/judis 2/4 3 W.P.(MD)NO.13194 OF 2024 jurisdictional Block Development Officer states that if the petitioner applies to the local body and also remits necessary charges, water connection will be immediately provided to them.

4. Recording the said stand of the learned Government Advocate for the fifth respondent, this writ petition stands disposed of. No costs.


                                                                                  10.07.2024

                     NCC          : Yes / No
                     Index        : Yes / No
                     Internet     : Yes/ No
                     PMU




https://www.mhc.tn.gov.in/judis 3/4 4 W.P.(MD)NO.13194 OF 2024 G.R.SWAMINATHAN,J.

PMU To:

1. The District Collector, O/o.the Collector, Ramanathapuram District.
2. The District Differently Abled Welfare Officer, Office of the Differently Abled Welfare Officer, District Collectorate, Ramanathapuram District.
3. The Assistant Director, Rural Development(Panchayat), District Collectorate, Ramanathapuram District.
4. The Executive Engineer, Tamil Nadu Water Supply and Drainage Board, Project Division(RCWSS), Ramanathapuram District.
5. The Block Development Officer, O/o.the Block Development, Ramanathapuram, Ramanathapuram District.
W.P.(MD)No.13194 of 2024
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