Supreme Court - Daily Orders
C. Kantharaj vs Special Land Acquisition Officer, Bbmp ... on 27 October, 2014
Bench: Vikramajit Sen, Prafulla Chandra Pant
ITEM NO.32 COURT NO.13 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27665/2014
(Arising out of impugned final judgment and order dated 09/06/2014
in WA No. 490/2014 passed by the High Court of Karnataka at
Bangalore)
C. KANTHARAJ Petitioner(s)
VERSUS
SPECIAL LAND ACQUISITION OFFICER, BBMP AND ORS. Respondent(s)
(with interim relief)
Date : 27/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT
For Petitioner(s) Mr. Kashi Vishweshwar, Adv.
Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On request, the matter is adjourned.
(USHA BHARDWAJ) (SAROJ SAINI) AR-CUM-PS (COURT MASTER) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.10.27 17:15:22 IST Reason: