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Patna High Court - Orders

Dharamsheela Kumari vs Hemant Kumar on 18 September, 2020

Bench: Chief Justice, S. Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Letters Patent Appeal No.113 of 2020
                                        In
                  Civil Writ Jurisdiction Case No.20751 of 2018
     ======================================================
     Dharamsheela Kumari W/o- Shri Jitendra Kumar Rai Presently Pramukh of
     Block Panchayat Samiti- Vaishali, P.O. and P.S.- Vaishali, District- Vaishali at
     Hajipur.

                                                                   ... ... Appellant/s
                                         Versus

1.   Hemant Kumar, Son of Sri Suresh Prasad Singh Resident of Village
     Bhagwanpur Rat, P.O.- Balukaram, P.S.- Vaishali, District- Vaishali at
     Hajipur.
2.   Shailendra Prasad Singh Son of Bharat Prasad Singh Resident of Village
     Panchpaika, P.O.- Abul Hasanpur, P.S.- Vaishali, District- Vaishali at
     Hajipur.
3.   Haridwar Pandey Son of Sri Nand Kishore Pandey Resident of Village and
     P.O.- Abul Hasanpur, P.S.- Vaishali, District- Vaishali at Hajipur.
4.   Amrit Paswan Son of Shiv Nandan Paswan Resident of Village and P.O.-
     Dharampur, P.S.- Vaishali, District- Vaishali at Hajipur.
5.   Kishore Sah Son of Late Nageshwar Sah Resident of Village- Rasul Chak,
     P.O.- Balukaram, P.S.- Vaishali, District- Vaishali at Hajipur.
6.   Lalita Kumari Wife of Sakaldeo Paswan Resident of Village- Kamtauliya,
     P.O.- Balukaram, P.S.- Vaishali, District- Vaishali at Hajipur.
7.   Sanoj Kumar Sahani Son of Kailash Sahani Resident of Village and P.O.-
     Vaishali, P.S.- Vaishali, District- Vaishali at Hajipur.
8.   Dharmendra Pandit Son of Kamal Pandit Resident of Village and P.O.-
     Hajpura, P.S.- Vaishali, District- Vaishali at Hajipur.
9.   Manzoor Alam, Son of Mahmood Alam Resident of Village and P.O.- Daud
     Nagar, P.S.- Vaishali, District- Vaishali at Hajipur.
10. Sita Devi Wife of Subodh Paswan Resident of Village and P.O.- Amritpur,
    P.S.- Vaishali, District- Vaishali at Hajipur.

     All the petitioners are elected member of Block Panchayat Samiti, Vaishali,
     P.O. and P.S.- Vaishali, Resident of Village and P.O.- Hajpura, P.S.- Vaishali,
     District- Vaishali at Hajipur.


11. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
12. The Principal Secretary, Panchayati Raj Department, Government of Bihar,
    Patna.
13. The Director, Panchayati Raj Department, Government of Bihar, Patna.
          Patna High Court L.P.A No.113 of 2020(3) dt.18-09-2020
                                                      2/3




           14. The District Magistrate, Vaishali at Hajipur, District- Vaishali at Hajipur.
           15. The Block Development Officer-cum- Executive Officer, Block Panchayat
               Samiti, Vaishali, District- Vaishali at Hajipur.
           16. Neelam Devi Wife of Dinesh Singh Presently Up- Pramukh of Block
               Panchayat Samiti, Vaishali, P.O. and P.S.- Vaishali, District- Vaishali at
               Hajipur.
           17. Gayatri Singh Wife of not known to the petitioners
           18. Md. Naushad Son of not known to the petitioners
           19. Bharat Ram Son of not known to the petitioners
           20. Sunaina Devi Wife of not known to the petitioners,
           21. Sandhya Devi Wife of not known to the petitioners,
           22. Neelam Devi Wife of not known to the petitioners,
           23. Sulekha Devi Wife of not known to the petitioners,
           24. Meena Devi Wife of not known to the petitioners,
           25. Priya Rani Wife of not known to the petitioners,
           26. Anil Kumar Son of not known to the petitioners,

                 Respondent Nos. 16 to 26 are the members of Block Panchayat Samiti,
                 Vaishali through the Block Development Officer-cum- Executive Officer,
                 Block Panchayat Samiti, Vaishali, P.O. and P.S.- Vaishali, District- Vaishali
                 at Hajipur.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Appellant/s      :        Mr. Y.C.Verma, Sr. Advocate.
                                                   Mr. Shri Prakash Srivastava, Advocate.
                 For the Respondent/s     :        Mr.Shashi Bhushan Kumar Manglam, Advocate.
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE S. KUMAR
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

3   18-09-2020

Issue notice to the private respondent Nos. 16 to 26 by both mode i.e. ordinary process as well as registered cover with A/D, for which requisites etc. must be filed on or before 25.09.2020, failing which this application against them shall Patna High Court L.P.A No.113 of 2020(3) dt.18-09-2020 3/3 stand dismissed without further reference to the Bench.

List on 19.10.2020.

(Sanjay Karol, CJ) ( S. Kumar, J) sujit/-

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