Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(e) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973 (e)the date of publication of the repartition shajra under sub-section (1) of section 30 of the Act if it is known to the applicant;
