Supreme Court - Daily Orders
N.S Bhadauriya vs State Of M.P on 7 March, 2014
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ITEM NO.21 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION(CIVIL) NO. 5550 OF 2014
(Against the impugned judgment and final order dated 22.10.2013 passed by
the Division Bench of the High Court of M.P. at Gwalior Bench passed in
Writ Appeal No. 226 of 2010)
N.S BHADAURIYA Petitioner(s)
VERSUS
STATE OF M.P & ANR Respondent(s)
(With appln(s) for exemption from filing O.T.)
With SPECIAL LEAVE PETITION(C) NO. 5917 OF 2014
(With appln(s) for exemption from filing O.T. and office report)s
Date: 07/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mrs Rani Chhabra,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master