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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Bombay Presidency - Subsection

Section 109(1) in The Bombay Forest Rules, 1942

(1)Any person may collect timber of any of the descriptions set forth in section 45 and, pending the bringing of the same to the proper depot for the reception of drift-timber, may keep the same in his own custody, but he shall report his having done so within twenty-four hours to the nearest Forest Officer.