Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 6 in North-East Frontier Agency (Royalty on Forest Produce) Rules, 1958

6. Rates for poles :

Class Per piece of any length Midgrith Per 3 rft. and part thereof Midgirth
Under 1’Rs. 1’ and less than 1’6"Rs. 1’ 6“ and less than 2’Rs. 2’ and less than 2’ 6‘Rs. 2’ and less than 3’Rs.
A-I 0.30 0.60 0.30 0.50 0.70
A-II 0.30 0.60 0.30 0.50 0.70
B 0.20 0.40 0.20 0.30 0.45
C 0.15 0.30 0.15 0.25 0.35
D 0.10 0.20 0.10 0.20 0.30
E 0.05 0.10 0.05 0.10 0.15
F 0.05 0.10 0.05 0.05 0.05