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Bombay High Court

Anjana Raghunath Rokade vs Mhada And 3 Ors on 5 September, 2018

Bench: B.R. Gavai, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 3105 OF 2016

 Anjana Raghunath Rokade                                         ....Petitioner
            V/S
 Mhada And 3 Ors.                                             ....Respondent
        CORAM :                B.R. GAVAI &
                               M. S. KARNIK, JJ
      DATE :                   5th September, 2018
 P.C. :

Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 12th October, 2018.

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