Bombay High Court
Anjana Raghunath Rokade vs Mhada And 3 Ors on 5 September, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3105 OF 2016
Anjana Raghunath Rokade ....Petitioner
V/S
Mhada And 3 Ors. ....Respondent
CORAM : B.R. GAVAI &
M. S. KARNIK, JJ
DATE : 5th September, 2018
P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 12th October, 2018.
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