Madhya Pradesh High Court
Rajan Singh @ Adarsh vs The State Of Madhya Pradesh on 18 October, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 47510 of 2022 (RAJAN SINGH @ ADARSH Vs THE STATE OF MADHYA PRADESH) Dated : 18-10-2022 Mr. D.S Dubey, learned counsel for the applicant.
Mr. A. Rajeshwar Rao, learned Government Advocate for the State. Learned counsel for the applicant prays for short adjournment to argue the matter.
List the matter after four weeks.
(VISHAL DHAGAT) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 10/18/2022 6:35:52 PM