Bombay High Court
Emerson Network Power (I) Pvt. Ltd vs S.K. Dey And Anr on 14 February, 2019
Author: A.K. Menon
Bench: A.K. Menon
26.wp-1512.19.odt
sbw IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1512 OF 2019
Emerson Network Power (I) Pvt.Ltd. .. Petitioner
Vs.
S.K. Dey & Anr. .. Respondents
Mr. Rahul D. Oak for the petitioner.
Mr. Ravindra Nair for the respondent no.1.
CORAM : A.K. MENON, J.
DATED : 14TH FEBRUARY, 2019. P.C. :
1. Mr. Nair on behalf of respondent no.1 undertakes to enter appearance within one week from today.
2. At the request of the petitioner, list this petition along with Writ Petition no.1341 of 2019 on the scheduled date.
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