Delhi High Court - Orders
Rekha Kakkar vs State Of Nct Of Delhi on 15 September, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4572/2018 & CRL.M.A. 31715/2018 (stay)
REKHA KAKKAR ..... Petitioner
Through: Mr.Dhruv Gupta, Advocate.
versus
STATE OF NCT OF DELHI ..... Respondent
Through: Ms.Shubhi Gupta, APP for State with
Insp. Vijay Singh, PS Kapashera.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 15.09.2023
1. No time left.
2. List on 21st February, 2024.
3. Interim orders to continue.
AMIT BANSAL, J.
SEPTEMBER 15, 2023 rt This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 22:05:13