Madras High Court
P.Karl Marx vs Dgp Santhome Chennai on 10 February, 2025
Author: G.K. Ilanthiraiyan
Bench: G.K. Ilanthiraiyan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10-02-2025
CORAM
THE HONOURABLE MR JUSTICE G.K. ILANTHIRAIYAN
CRL OP SR NO. 58807 of 2019
P.Karl Marx
Petitioner(s)
Vs
Dgp Santhome Chennai
Respondent(s)
For Petitioner(s):
No Appearance
For Respondent(s):
ORDER
Today the matter is listed under the caption “for maintainability”.
2. It is seen from the records that this petition is not maintainable and the Criminal Original Petition is rejected in the SR stage itself.
10-02-2025 rts To
1. Dgp Santhome Chennai https://www.mhc.tn.gov.in/judis G.K. ILANTHIRAIYAN, J.
rts CRL OP SR NO. 58807 of 2021 10.02.2025 https://www.mhc.tn.gov.in/judis