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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(f) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(f)to pay the water rates levied under section 44 of the Bombay Irrigation Act, 1879 (Bombay VII of 1879) or the occasional water charges levied under section 45 of the said Act to the State Government on or before the due dates for their payment,