Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 7 in Rules and Orders in Force in Certain Districts

7. No lease for any fixed period giving the right of collecting or removing rubber, cane, kath or kutch, lac, agar or other forest produce from the unclassed State forests shall be given without the previous sanction of the Conservator of Forests.